Supreme Court - Daily Orders
Land And Building Department vs Rakesh Bansal on 27 September, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.10+18 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)………….. Diary No(s).15816/2023
(Arising out of impugned final judgment and order dated 14-12-2015
in WP(C) No.177/2015 passed by the High Court Of Delhi At New
Delhi)
LAND AND BUILDING DEPARTMENT & ANR. Petitioner(s)
VERSUS
RAKESH BANSAL & ORS. Respondent(s)
(IA No.196338/2023-CONDONATION OF DELAY IN FILING and IA
No.196341/2023-EXEMPTION FROM FILING O.T. and IA No.196339/2023-
CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
WITH
Item No.18
Diary No(s).35484/2023
(FOR ADMISSION and I.R. and IA No.192273/2023-CONDONATION OF DELAY
IN FILING)
Date : 27-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Diary No.8141/2023 & connected matters.
Signature Not Verified(ARJUN BISHT) Digitally signed by ARJUN BISHT Date: 2023.09.27 (PREETHI T.C.) COURT MASTER (SH) 18:08:33 IST Reason: COURT MASTER (NSH)