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Himachal Pradesh High Court

Manu Gharu And Another vs . State Of H.P. And on 12 May, 2022

Bench: Sabina, Satyen Vaidya

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Manu Gharu and another vs. State of H.P. and Ors.

CWP No. 243 of 2022 12.05.2022 Present: Mr. Rajiv Rai, Advocate, for the petitioners.

Mr. Ashwani Sharma, Additional Advocate General, for the respondents­State.

Learned Additional Advocate General for the respondents seeks more time to file reply.

List again on 05.09.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 12th May, 2022 (subhash) ::: Downloaded on - 12/05/2022 20:08:08 :::CIS