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[Cites 0, Cited by 0] [Section 60(8)] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(8)(i) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(i)the terms and conditions offered by the University to such teachers and other employees consequent on their absorption in the service of the University shall not be less favourable than those applicable to such teachers and other employees, immediately before the date notified by the Government under sub-sections (1) and (2), as respects remuneration, leave, pension, gratuity, provident fund etc.;