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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(7) in Bihar Agricultural University Act, 2010

(7)Subject to the provisions of this Act, the Officers of the University referred to in clauses (iii) to (vii) of Section 18 shall perform such other duties as may be prescribed or as may be assigned to them from time to time, by the Vice-Chancellor.Chapter-V Service Condition of Teachers and Staff