Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act] State of Bihar - Subsection Section 90(3)(f) in The Bihar Value Added Tax Act, 2005 (f)to any officer of the State Government where it is necessary to make such disclosure for the purposes of this Act; or