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Calcutta High Court

Mitra S. K. Pvt. Ltd vs W. B. Small Industries Development ... on 11 March, 2010

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                          WP No. 833 of 2006
                   IN THE HIGH COURT AT CALCUTTA
                  CONSTITUTIONAL WRIT JURISDICTION
                            ORIGINAL SIDE



                                                        Mitra S. K. Pvt. Ltd.
                                                                     Versus
                                 W. B. Small Industries Development Corpn.

    Before:
    The Hon'ble Justice Girish Chandra Gupta
    Date: 11th March 2010

                                              Mr. S. Sarkar, Adv.
                                                 appears for the respondent

None appears for the petitioner. Let this matter be listed on 16th March 2010 with endorsement (3).

(Girish Chandra Gupta, J.) R. Bose A.R.(CR)