Calcutta High Court
Mitra S. K. Pvt. Ltd vs W. B. Small Industries Development ... on 11 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 833 of 2006
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
Mitra S. K. Pvt. Ltd.
Versus
W. B. Small Industries Development Corpn.
Before:
The Hon'ble Justice Girish Chandra Gupta
Date: 11th March 2010
Mr. S. Sarkar, Adv.
appears for the respondent
None appears for the petitioner. Let this matter be listed on 16th March 2010 with endorsement (3).
(Girish Chandra Gupta, J.) R. Bose A.R.(CR)