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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(1)(a) in Himachal Pradesh Societies Registration Act, 2006

(a)all sums of money received and the source thereof, and all sums of money expended by the Society and the objects or purposes for which such sums are expended;