Patna High Court - Orders
National Insurance Co.Ltd.&Ors vs Srimati Sarita Devi & Anr on 2 December, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.383 of 1992
National Insurance Co.Ltd.&Ors
Versus
Srimati Sarita Devi & Anr
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18. 02.12.2011. Perused the office note dated 01.12.2011.
No order at this stage.
Sanjeev/- (Mungeshwar Sahoo,J.)