Delhi High Court - Orders
Shamim Ahmad vs Jamia Millia Islamia & Ors on 25 September, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12156/2022
SHAMIM AHMAD ..... Petitioner
Through: Mr.Kartik Jain, Advocate
versus
JAMIA MILLIA ISLAMIA & ORS. ..... Respondents
Through: Mr.Pritish Sabharwal, SC with
Ms.Pooja, Advocate for R-1 & 2
Mr.Syed Abdul Haseeb, Advocate for
R-3
Ms.Kirti, Advocate for R-4
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 25.09.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Counter affidavit stands filed on behalf of respondent nos. 1 & 2 to which rejoinder has not been filed.
By way of last and final opportunity, six weeks time is granted to respondent nos.3 & 4 to file the counter affidavits with advance copy to counsel for the petitioner, who may file rejoinders to all the counter affidavits of respondents within four weeks thereafter.
List on 22.02.2024.
REGISTRAR SEPTEMBER 25, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 23:30:45