Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Shamim Ahmad vs Jamia Millia Islamia & Ors on 25 September, 2023

Author: Sanjay Kumar Sharma

Bench: Sanjay Kumar Sharma

                                    $~35
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12156/2022
                                                SHAMIM AHMAD                                                                     ..... Petitioner
                                                                                      Through:                 Mr.Kartik Jain, Advocate

                                                                                      versus

                                                JAMIA MILLIA ISLAMIA & ORS.                                                      ..... Respondents
                                                                                      Through:                 Mr.Pritish Sabharwal, SC with
                                                                                                               Ms.Pooja, Advocate for R-1 & 2
                                                                                                               Mr.Syed Abdul Haseeb, Advocate for
                                                                                                               R-3
                                                                                                               Ms.Kirti, Advocate for R-4

                                                CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
                                                                 ORDER

% 25.09.2023 Today's Court proceedings are conducted through physical/hybrid mode.

Counter affidavit stands filed on behalf of respondent nos. 1 & 2 to which rejoinder has not been filed.

By way of last and final opportunity, six weeks time is granted to respondent nos.3 & 4 to file the counter affidavits with advance copy to counsel for the petitioner, who may file rejoinders to all the counter affidavits of respondents within four weeks thereafter.

List on 22.02.2024.

REGISTRAR SEPTEMBER 25, 2023/sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 23:30:45