Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(e) in The Indian Stamp Rules, 1925 (e)[ Copies of maps or plans, printed copies and copies of or extracts from registers given on printed form] [Substituted by Notification No. 13, dated 14.9.1935.] certified to be true copies : with court-fee stamps.
