Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(7) in Wild Life (Protection) Punjab Rules, 1975 (7)Where the licensee dies, his successor or legal representative shall intimate the fact to the officer incharge of the Sanctuary or National Park.
