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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(n) in Orissa Public Distribution System (Control) Order, 2008

(n)"Public Distribution System" (PDS) means the system for distribution to the ration card holders of essential commodities such as rice, wheat, sugar, kerosene and such other commodities as may be made available by the Central/State Government for distribution through such system of distribution of commodities.