Section 3(2)(c) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

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Union of India - Subsection

Section 3(2)(c) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(c)The intermediary shall implement a mechanism for the receipt of complaints underclause(b)of this sub-rule which may enable the individual or person to provide details, as may benecessary, in relation to such content or communication link.

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Union of India - Subsection

Section 3(2)(c) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021