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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(7)Where any certificate of recognition to a laboratory is suspended under sub-rule (6), the order of suspension shall not be vacated unless the omission of failure of compliance of terms and conditions for which such suspension was made has been made good.