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State of Jammu-Kashmir - Section

Section 1 in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

1. Short Title, Extent And Commencement

— (1) This Act may be called the Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection or Determination (Prohibition and Regulation) Act, 2002.
(2)It shall extend to the whole of the State of Jammu and Kashmir.
(3)It shall come into force on such 1. Enforced vide SRO-198 dated 30-5-2002 w.e.f. June, 2002. date as the Government may, by notification in the Government Gazette, appoint.