Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A] [Entire Act] State of Tamilnadu - Subsection Section 23A(3) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997 (3)to make rules under section 25,shall, subject to such conditions, if any, as may be specified in the notification, be exercised by the Collector.]
