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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(b) in The Tamil Nadu (Added Territories) Extension of Laws (No. 2) Act, 1961

(b)any right, privilege, obligation or liability acquired, accrued or incurred under any such law, or