Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 40 in M.P. Minor Mineral Rules, 1996 40. Maintenance of accounts of income. - The accounts of income obtained from the auction of trade quarries shall be maintained in Form XXIII by the authority mentioned in Rule 39.
