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[Cites 0, Cited by 0] [Section 320(3)] [Section 320] [Entire Act]

Union of India - Subsection

Section 320(3)(b) in Constitution of India, 1950

(b)on the principles to be followed in making appointments to civil services and posts and in making promotions and transfers from one service to another and on the suitability of candidates for such appointments, promotions or transfers;