Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 24 in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014 24. Code of conduct. - A foreign portfolio investor shall, at all times, abide by the code of conduct as specified in Third Schedule.
