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Delhi High Court - Orders

Nirman Mazdoor Shakti Sangathan ... vs The State Of Nct Of Delhi & Ors on 26 February, 2021

Bench: Vipin Sanghi, Rajnish Bhatnagar

$~S-2.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 9705/2020 and CM APPL. 31035/2020
     NIRMAN MAZDOOR SHAKTI
     SANGATHAN THROUGH ITS
     GENERAL SECRETARY MR. S.A. AZAD             ..... Petitioner
                     Through: Mr. Asutosh Lohia and Mr. Aditya
                                Rathee, Advocates.

                        versus

      THE STATE OF NCT OF DELHI & ORS.     ..... Respondents
                    Through: Mr. Sanjoy Ghose and Ms. Urvi
                             Mohan, Advocate for GNCTD/
                             BOCW Board.

      CORAM:
      HON'BLE MR. JUSTICE VIPIN SANGHI
      HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                              ORDER

% 26.02.2021 The Hon'ble Division Bench could not assemble today as HMJ Vipin Sanghi is on leave.

List on 12.03.2021.

BY ORDER (COURT MASTER) FEBRUARY 26, 2021/kd