Delhi High Court - Orders
Nirman Mazdoor Shakti Sangathan ... vs The State Of Nct Of Delhi & Ors on 26 February, 2021
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~S-2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9705/2020 and CM APPL. 31035/2020
NIRMAN MAZDOOR SHAKTI
SANGATHAN THROUGH ITS
GENERAL SECRETARY MR. S.A. AZAD ..... Petitioner
Through: Mr. Asutosh Lohia and Mr. Aditya
Rathee, Advocates.
versus
THE STATE OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Sanjoy Ghose and Ms. Urvi
Mohan, Advocate for GNCTD/
BOCW Board.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 26.02.2021 The Hon'ble Division Bench could not assemble today as HMJ Vipin Sanghi is on leave.
List on 12.03.2021.
BY ORDER (COURT MASTER) FEBRUARY 26, 2021/kd