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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Cement Apmishran Nivaran Niyam, 1984

(b)[ "authorised analyst" means,- [Substituted by Notification No. 11-12-XXIX-II-84, dated 10-7-1984, published in Madhya Pradesh Gazette (Extra ordinary), dated 10-7-84]
(i)all members of teaching staff of the colleges specified in the Schedule, not below the rank of lecturer of Civil Engineering or Structural Engineering faculty or Chemistry faculty;
(ii)all officers not below the rank of Assistant Research Officer posted at Public Works Department, Research Laboratory, Bhopal;]