Section 6 in The M.P. Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983
6. Payment of Grant by State Government Ayog.
- The sum required to be paid under sub-section (2) of Section 5 by the State Government of the Madhya Pradesh Uchcha Shiksha Anudan Ayog shall be credited to the institutional fund by 20th of the salary month.
