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[Cites 0, Cited by 0] [Section 301] [Entire Act]

State of Punjab - Subsection

Section 301(2) in The Punjab Municipal Corporation Act, 1976

(2)The Commissioner may notify places at which articles of clothing, bedding and conveyances or other articles which have been exposed to infection shall be washed and if he does so, no person shall wash any such thing at any place not so notified without having previously disinfected such thing.