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Jammu & Kashmir High Court - Srinagar Bench

Shahmali Begum vs State Of J&K & Ors on 12 February, 2021

Bench: Sanjeev Kumar, Vinod Chatterji Koul

                                                                             Item No. 203 Adv. List

                                   IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                 AT SRINAGAR
                                                                       OWP No. 399/2009
                                                                       IA No. 01/2009



                           Shahmali Begum                                         ...Petitioner(s)
                                        Through:           None.
                                V/s

                         State of J&K & Ors.                                      ...Respondent(s)
                                         Through:          None.

                         CORAM:-           HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE (ORDER) For the last several hearings, thereis no representation on behalf of the petitioner. The notice in the matter was issued on 2 nd May 2009, and even after a lapse of about 11 years, steps for the service of the respondents have not been taken by the petitioner. It is thus apparent that petitioner is not interested in prosecution of this petition, same is, dismissed as such.




                                              (VINOD CHATTERJI KOUL)       (SANJEEV KUMAR)
                                                           JUDGE                          JUDGE
                         Srinagar
                         12.02.2021.
                         "Ab. Rashid"




ABDUL RASHID GANAI
2021.02.12 12:52
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