Jammu & Kashmir High Court - Srinagar Bench
Shahmali Begum vs State Of J&K & Ors on 12 February, 2021
Bench: Sanjeev Kumar, Vinod Chatterji Koul
Item No. 203 Adv. List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 399/2009
IA No. 01/2009
Shahmali Begum ...Petitioner(s)
Through: None.
V/s
State of J&K & Ors. ...Respondent(s)
Through: None.
CORAM:- HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE (ORDER) For the last several hearings, thereis no representation on behalf of the petitioner. The notice in the matter was issued on 2 nd May 2009, and even after a lapse of about 11 years, steps for the service of the respondents have not been taken by the petitioner. It is thus apparent that petitioner is not interested in prosecution of this petition, same is, dismissed as such.
(VINOD CHATTERJI KOUL) (SANJEEV KUMAR)
JUDGE JUDGE
Srinagar
12.02.2021.
"Ab. Rashid"
ABDUL RASHID GANAI
2021.02.12 12:52
I attest to the accuracy and
integrity of this document