Kerala High Court
Dr Bilu Joy vs The Revenue Divisional Officer/Sub ... on 26 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
WP(C) NO. 35222 OF 2023
PETITIONER:
DR BILU JOY
AGED 44 YEARS
S/O JOY JOSEPH, KANDAMKULAM HOUSE PUZHAVATH P.O,
CHAGANASERY, KOTTAYAM DISTRICT, PIN - 686101
BY ADVS.
P.K.SOYUZ
E.V.BABYCHAN
RESPONDENTS:
1 THE REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
RDO OFFICE, FORT KOCHI P.O ERNAKULAM, PIN - 682001
2 AGRICULTURAL OFFICER
KRISHI BHAVAN,ALANGAD, ALANGAD P.O. NORTH PARAVOOR
ERNAKULAM DISTRICT, PIN - 683511
3 THE VILLAGE OFFICER
ALANGAD VILLAGE ALANGAD P.O, NORTH PARAOOR,
ERNAULAM DISTRICT, PIN - 693511
BY GP - SRI. SYAMANTHAK B.S.
THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 26.10.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). No..35222 of 2023 :2:
VIJU ABRAHAM, J.
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W.P.(C). No.35222 of 2023
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Dated this the 26th day of October, 2023
JUDGMENT
The petitioner has approached this Court seeking a direction to the 1st respondent to consider and pass orders on Ext.P3 - Form 5 application, submitted by the petitioner.
2. Heard the learned Government Pleader also.
After hearing both sides, I am inclined to dispose of the above writ petition with a direction to the 1 st respondent to consider and pass orders on Ext.P3 application submitted by the petitioner, as expeditiously as possible, at any rate, within an outer limit of three months from the date of receipt of a copy of this judgment.
Sd/-
VIJU ABRAHAM JUDGE sm/ W.P.(C). No..35222 of 2023 :3: APPENDIX OF WP(C) 35222/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE LAND TAX RECEIPT DATED 23.02.2022 Exhibit P2 A TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFIED DATA BANK OF ALANGAD GRAMA PANCHAYATH DATED 23.02.2012 Exhibit P3 A TRUE COPY OF THE APPLICATION DATED 04.03.2022 SUBMITTED BY THE PETITIONER IN FORM NO.5 BEFORE THE 1ST RESPONDENT