Section 098(8) in The Maharashtra Shops and Establishments Act, 1948
8.00a.m. to 7.00 p.m. daily.|-| (vii) Kotak Mahindra Bank Ltd.,| (vii) In case of violation of the above terms and conditions,the exemption shall stand cancelled automatically.]|-| (viii) Kotak Mahindra Bank Ltd., Jai Building, Plot No. 359,Central Avenue Road, Opp. Diamond Garden, Chembur, Mumbai-400
