Section 20(1) in Dev Sanskriti Vishwavidyalaya Act, 2002
(1)The Board of Management shall consist of, -(a)the Vice-Chancellor;(b)a nominee of the UGC;(c)five persons, nominated by the Shri Vedmata Gayatri Trust, Shantikunj, Haridwar;(d)two Professors of the University, by rotation on the basis of seniority for a period of one year;(e)two Deans of the Faculties as nominated by the Chancellor;(f)Secretary to the State Government in the Higher Education Department or one officer not below the rank of Joint Secretary to the State Government, Department of Higher Education.The Vice-Chancellor shall be the Chairperson of the Board of Management and the Registrar shall be the Secretary of the Board of Management.
