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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(10) in The Business Profits Act, 1947

(10)" firm"," partner" and" partnership" have the same meanings respectively as in the Indian Partnership Act, 1932 ;[ B (11)" fixed rate" in relation to dividends on share capital other than ordinary share capital, includes a rate fluctuating in accordance with the maximum rate of income- tax;