Section 62(1)(i) in The Central Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(1)(i) in The Central Goods and Services Tax Rules, 2017

(i)furnish a statement, every quarter or, as the case may be, part thereof, containing the details of payment of self-assessed tax in Form GST CMP-08, till the 18th day of the month succeeding such quarter; and

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Union of India - Subsection

Section 62(1)(i) in The Central Goods and Services Tax Rules, 2017