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State of Assam - Section

Section 1 in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

1. Short title, extent and commencement.

(1)These rules may be called The Assam Fixation of Ceiling on Land Holdings Rules, 1957.
(2)They shall have the like extent as the Act.
(3)They shall come into force on the date on which the Act is brought into force.