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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

1.

(1)These rules may be called the Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules 1997.
(2)They shall apply to all the Private Nursing schools or Institutions imparting General Nurse Training Course.
(3)They shall come into force at once.