Madhya Pradesh High Court
Deshraj Koli vs Union Of India on 11 May, 2018
THE HIGH COURT OF MADHYA PRADESH WP-834-2017 (DESHRAJ KOLI Vs UNION OF INDIA) 15 Gwalior, Dated : 11-05-2018 List this matter alongwith Writ Petition No. 8509/2011.
(SANJAY YADAV) (ASHOK KUMAR JOSHI) sh JUDGE JUDGE e ad Pr Digitally signed by DHANANJAYA BUCHAKE Date: 2018.05.14 17:46:04 +05'30' Bu a hy ad M of rt ou C h ig H