Section 12 in The Fertilizer (Control) Order, 1985
12. Restriction on preparation of mixtures of fertilizers.
- No person shall carry on the business of preparing any mixture of fertilizers [* * *] [Omitted by S.O. 354(E), dated 3rd June, 1993.] or special mixture of fertilizers except under and in accordance with the terms and conditions of a certificate of manufacture granted to him under Clause [15 to 16] [Substituted by S.O. 725(E), dated 28th July, 1988 (w.e.f. 28th July, 1988).].
