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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Medical Registration Rules, 1965

(d)"Returning Officer" means the Registrar and includes any officer authorised by him to perform the functions of the Returning Officer; For the first election Returning Officer shall be the Registrar of this existing Orissa Medical Council appointed under the Orissa Medical Regulation, 1936;