Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(1) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006 (1)On and from the date of commencement of these rules the land for establishment of wind farms shall be allotted under these rules.
