Section 16 in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980
16. Issue of duplicate certificate of registration or licence.
- Where a certificate of registration or licence granted or renewed under the preceding rules has been lost, defaced or accidentally destroyed, a duplicate thereof may be granted on payment of fees of [sixty rupees] [Substituted vide Orissa Gazette Extraordinary No. 532 dated 30.3.2005.].
