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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(1)The transmission charges and wheeling charges in respect of open access customers shall be payable by the open access customer directly to respective licensees.