Gujarat High Court
Amitbhai Bhupatrai Desai vs Charmiben Amitbhai Desai & 3 on 20 January, 2015
Author: S.G.Shah
Bench: S.G.Shah
R/CR.RA/497/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL REVISION APPLICATION (AGAINST ORDER PASSED BY
SUBORDINATE COURT) NO. 497 of 2014
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AMITBHAI BHUPATRAI DESAI....Applicant(s)
Versus
CHARMIBEN AMITBHAI DESAI & 3....Respondent(s)
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Appearance:
ANILKUMAR H PATEL, ADVOCATE for the Applicant(s) No. 1
MR PARTH M RAVAL, ADVOCATE for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 4
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CORAM: HONOURABLE MR.JUSTICE S.G.SHAH
Date : 20/01/2015
ORAL ORDER
List the matter on 29.1.2015 with application, if any, filed by the applicant for condonation of delay.
(S.G.SHAH, J.) binoy Page 1 of 1