Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

Union of India - Subsection

Section 175(1)(a) in The Coal Mines Regulations, 2017

(a)on the surface where the natural light is insufficient-
(i)in every engine house;
(ii)in the vicinity of every working shaft;
(iii)at every open-cast-working;
(iv)at every shunting or marshalling yard;
(v)at every place where persons have to work; and