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State of Arunachal Pradesh - Section

Section 47 in Arunachal Pradesh Money Lending (Regulation) Act, 2018

47. Offences by corporations etc.

- If the person contravening any of the provisions of this Act is an undivided Hindu family or a company or an unincorporated body, the person responsible for the management of the business of such family, company or body shall be deemed to be guilty of such contravention.