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[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9A(2)(d) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(d)lists of all employees and other persons with whom unpublished price sensitive information is shared shall be maintained and confidentiality agreements shall be signed or notice shall be served to all such employees and persons;