Section 5(7) in First Statutes of the Indian Institute of Petroleum and Energy, 2018
(7)The agenda for all meetings, except those convened at short notice as referred to in sub-statute (6), shall be sent to all members of the Board at least seven days before the date of the meeting:Provided that in the case of special or emergency meetings, mere mention of the special issue shall suffice in lieu of the agenda. The agenda may be sent electronically.
