Gauhati High Court
Kalbari Educated Unemployed Youth ... vs The Union Of India And 3 Ors on 14 November, 2019
Author: Ajai Lamba
Bench: Ajai Lamba, Achintya Malla Bujor Barua
Page No.# 1/5
GAHC010111752019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 30/2019
1:KALBARI EDUCATED UNEMPLOYED YOUTH SOCIETY AND ANR.
REPRESENTED BY ITS PRESIDENT SRI RANJIT BASUMATARY, AGED 36
YEARS, S/- GOLAP BASUMATARY, VILLAGE AND P.O.- KALBARI, P.S.
TAMULPUR, DIST.- BAKSA, BTAD, ASSAM, PIN- 781367.
2: SUBESWAR SWARGIARY
S/O SITA RAM SWARGIARY
SECRETARY OF KALBARI EDUCATED UNEMPLOYED YOUTH SOCIETY
VILLAGE AND P.O.- KALBARI
P.S. TAMULPUR
DIST.- BAKSA
BTAD
ASSAM
PIN- 781367
VERSUS
1:THE UNION OF INDIA AND 3 ORS.
REPRESENTED BY THE SECRETARY, MINISTRY OF TRIBAL AFFAIRS, NEW
DELHI- 110001.
2:THE STATE OF ASSAM
REPRESENTED BY THE CHIEF SECRETARY
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
WPT AND BC DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:THE ALL ASSAM TRIBAL SANGHA
REPRESENTED BY ITS GENERAL SECRETARY
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SRI ADITYA KHAKHLARI
TRIBAL REST HOUSE
SOLAPAR
P.O. AND P.S. PALTAN BAZAR
GUWAHATI- 781008
Advocate for the Petitioner : MR. B C DAS
Advocate for the Respondent : ASSTT.S.G.I., ADVOCATE GENERAL, ASSAM.
Linked Case : WP(C) 4840/2018 1:JANAKLAL BASUMATARY AND ANR. S/O- MRIGENDRA NATH BASUMATARY R/O- VILL- BAGANSALI P.O AND P.S- KOKRAJHAR DIST- KOKRAJHAR ASSAM PIN- 783370 2: DAORAO DEKHREB NARZARY S/O- LATE MAHESWAR NARZARY VILL- MAIBONGRAGAT KOKRAJHAR P.O AND P.S- KOKRAJHAR DIST- KOKRAJHAR BTAD ASSAM VERSUS 1:THE UNION OF INDIA AND 5 ORS REP. BY ITS SECRETARY MIN OF TRIBAL AFFAIRS NEW DELHI- 09 2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY WP(T) AND BC DEPTT DISPUR GUWAHATI- 06 3:THE ALL ASSAM TRIBAL SANGHA REP. BY ITS PRESIDENT TRIBAL REST HOUSE SOLARPAR PALTAN BAZAR Page No.# 3/5 GUWAHATI- 08 4:THE REGISTRAR GENERAL OF INDIA 2A/MANSINGH ROAD NEW DELHI- 11 5:THE NATIONAL COMMISSION FOR SCHEDULE TRIBE REP. BY THE REGISTRAR LOK NAYAK BHAWAN KHAN MARKET NEW DELHI- 110003 6:NABA KUMAR SARANIA S/O. LATE LAKHI KANTA SARANIA VILL. DIGHILIPAR P.O. AND P.S TAMULPUR DIST. BAKSA (BTC) ASSAM.
Advocate for the Petitioner : MR. B B NARZARY Advocate for the Respondent : ASSTT.S.G.I. Linked Case : WP(C) 2580/2014 1:JANAKLAL BASUMATARY and ANR S/O- LT. MRIGENDRANATH BASUMATARY R/O- BAGANSALI KOKRAJHAR WARD NO. 7 P.O. P.S. and DIST.- KOKRAJHAR ASSAM PIN- 783370.
2: ASHOK KUMAR BRAHMA GENERAL SECY.
JANAJATI SURAKSHA MANCH KOKRAJHAR DIST. COMMITTEE S/O- LT. KHAGENDRA BRAHMA R/O VILL.- MOLANDUBI P.O. and P.S.- DOTMA DIST.- KOKRAJHAR BTC ASSAM PIN- 783347.
VERSUS 1:THE STATE OF ASSAM AND 6 ORS REP. BY THE COMMISSIONER WPT and BC DEPTT. DISPUR GHY- 6.
Page No.# 4/5 2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM WPT and BC DEPTT. SECRETARIAT DISPUR GHY- 6.
3:THE SECY. TO THE GOVT. OF ASSAM WPT and BC DEPTT. DISPUR GHY- 6.
4:THE SUB-DIVISIONAL OFFICER CIVIL TAMULPUR SUB-DIVISION P.O.- TAMULPUR DIST.- BAKSA PIN- 781367.
5:THE ALL ASSAM TRIBAL SANGHA REP. BY ITS PRESIDENT SRI RANJIT KUMAR BORGAYARY P.O.- TITAGURI P.S. and DIST.- KOKRAJHAR ASSAM H.O.- TRIBAL REST HOUSE SOLAPAR PALTANBAZAR GHY- 8.
6:THE PRESIDENT TAMULPUR DIST. TRIBAL SANGHA TAMULPUR DIST. UNIT ALL ASSAM TRIBAL SANGHA H.O.- TRIBAL RESET HOUSE SOLAPAR PALTANBAZAR GHY- 8.
7:NABA SARANIA S/O- LAKHIKANTA SARANIA R/O VILL.- DIGHILIPAR P.O. and P.S.- TAMULPUR DIST.- BAKSA ASSAM PIN- 781367.
Advocate for the Petitioner : MR.B B NARZARI Advocate for the Respondent : MR.S AHMEDR-7 Page No.# 5/5 BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA 14.11.2019 (Ajai Lamba, C.J.) List on 10.12.2019.
JUDGE CHIEF JUSTICE 14.11.2019 Comparing Assistant