Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 37 in Bihar Lift Irrigation Rules, 1978 37. No person shall pass or cause any animal or vehicle to pass on or across Lift Irrigation work except on or across through facts or crossing as are provided for public use.
