Uttarakhand High Court
State Of Uttarakhand & Others vs Dinesh Randhawa on 12 March, 2015
Author: V.K. Bist
Bench: V.K. Bist
(Delay Condonation Appl. No.1822 of 2015) In SPA No.66 of 2015 Hon'ble K.M. Ioseph, CJ. Hon'ble V.K. Bist, I. Mr. P.C. Bisht, Standing Counsel for the appellant/State of Uttarakhand. Issue notice to the respondent on
delay condonation application. (V.K. Bist, J.) (K.M. Joseph, C.].) 12.03.2015 Arti