Rajasthan High Court - Jaipur
Mukesh Chand Chaturvedi vs Jvvnl And Anr on 22 October, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 11510/2018
Mukesh Chand Chaturvedi
----Petitioner
Versus
Jvvnl And Anr
----Respondent
For Petitioner(s) : Mr. R. S. Bhardwaj For Respondent(s) : Mr. G. S. Gaur HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 22/10/2018 Mr. G. S. Gaur, Advocate, prays for and is allowed three weeks time to file response to the writ application.
It is made clear that no further time will be allowed on this count.
Registry is directed to reflect the name of Mr. G. S. Gaur, Advocate, as counsel for the respondents in cause list.
(VEERENDR SINGH SIRADHANA),J Pooja/36 Powered by TCPDF (www.tcpdf.org)