Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 6 in Travancore-Cochin Medical Practitioners Act, 1953

6. Nomination of members of first councils.

- Notwithstanding anything contained in sections 3. 4 and 5. in the case of the first councils, all the members other than the ex-officio member shall be nominated by the Government:Provided that the members so nominated shall be holders of recognized qualifications.