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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(c) in Tamil Nadu Agricultural University Act, 1971

(c)to make regulations regarding-
(i)the admission of students to the University and the number of students to be admitted;
(ii)the courses of study leading to degrees, diplomas and other academic distinctions; and
(iii)the conduct of examinations and maintenance and promotion of standards of education;