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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(4)(d) in The Rajasthan Bar Council (First Constitution) Rules, 1961

(d)If the value of the unexhausted papers is greater than the surplus, the Secretary shall transfer the sub-parcels of the unexhausted papers and the value at which each paper shall be transferred shall be ascertained by dividing the surplus by the total number of unexhausted papers.